Delhi High Court - Orders
Jatinder Pal Singh vs Union Of India & Anr on 22 February, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1801/2019
JATINDER PAL SINGH ..... Petitioner
Through: Ms Somya Jaitly, Mr Pulkit
Agarwal and Mr Ashutosh Kumar,
Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr P. S. Singh, Sr. Panel Counsel
for UOI.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 22.02.2019 CM No.8414/2019
1. Allowed, subject to all just exceptions. W.P.(C) 1801/2019 & CM No.8413/2019
2. Issue notice. Learned counsel appearing for the respondents accepts notice.
3. List on 07.03.2019.
VIBHU BAKHRU, J FEBRUARY 22, 2019 MK