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Delhi High Court - Orders

Jatinder Pal Singh vs Union Of India & Anr on 22 February, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~42
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 1801/2019
       JATINDER PAL SINGH                                 ..... Petitioner
                          Through:      Ms Somya Jaitly, Mr Pulkit
                                        Agarwal and Mr Ashutosh Kumar,
                                        Advocates.

                          versus

       UNION OF INDIA & ANR                             ..... Respondents
                     Through:           Mr P. S. Singh, Sr. Panel Counsel
                                        for UOI.

       CORAM:
       HON'BLE MR. JUSTICE VIBHU BAKHRU
                    ORDER

% 22.02.2019 CM No.8414/2019

1. Allowed, subject to all just exceptions. W.P.(C) 1801/2019 & CM No.8413/2019

2. Issue notice. Learned counsel appearing for the respondents accepts notice.

3. List on 07.03.2019.

VIBHU BAKHRU, J FEBRUARY 22, 2019 MK