Punjab-Haryana High Court
Punjab State Agricultural Marketing ... vs Labh Singh And Others on 11 July, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No. 2325 of 2013 (O&M)
Punjab State Agricultural Marketing Board
.....Appellant
Versus
Labh Singh and others
......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Kanwaljit Singh, Senior Advocate with Mr. Ajaivir Singh, Advocate for the appellant.
RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2322 of 2013, titled as Punjab State Agricultural Marketing Board Vs. Nohar Chand and others.
(RAJESH BINDAL) JUDGE 11.07.2013 sharmila Devi Sharmila 2013.07.30 16:02 I attest to the accuracy and integrity of this document Chandigarh