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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Manipur - Subsection

Section 87(1)(a) in The Manipur Highways Act, 1979

(a)any person who being required under the provisions of Part V of this Act to give his name and address refuses to do so, or gives a name or address which the police officer or other authority has reason to believe to be falseness, or