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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(1) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(1)There shall be paid from the Management Fund to each member such honorarium, fees and allowances for exercising his powers and performing his duties and functions as the Chairman, Treasurer, or other member, as the case may be, as may be determined by the State Government, from time to time.