Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Maharashtra - Subsection

Section 58(2) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983

(2)Notwithstanding anything contained in section 56, the term of office of the Administrator shall be deemed to extend to, and expire with the date immediately preceding the date of the first meeting of the committee so re-established and constituted.