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State of Gujarat - Section

Section 144 in The Gujarat Panchayats Act, 1993

144. Meeting of district panchayat.

- The meeting of a district panchayats shall be held normally every three months:Provided that the President of any panchayat, may for any specified reason and shall, upon the written request of not less than one-third of the members, call the meeting of the district panchayat at any other time.