Section 59(1)(a) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018
(a)Insurance brokers including the insurance brokers registered under the Insurance Regulatory and Development Authority (Insurance Brokers) Regulations, 2013 shall be governed by the provisions of the Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018 from the date of notification of these regulations.