Section 17(2) in The National Capital Region Planning Board Act, 1985
(2)Each Sub-Regional Plan shall be a written statement and shall be accompanied by such maps, diagrams illustrations and descriptive matters as the participating State or the Union territory may deem appropriate for the purpose of explaining or illustrating the proposals contained in such Sub-Regional Plan and every such may, document, illustrations and descriptive matter shall be deemed to be a part of the Sub-Regional Plan.
