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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Chattisgarh - Subsection

Section 63(8) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(8)On receipt of transfer order, the Superintendent shall arrange to escort the child at the government cost to the place/person as specified in the order. The child case file and records shall be sent along with the child.