Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Tripura - Subsection

Section 29(1)(g) in Tripura Town and Country Planning Act, 1975

(g)in case of land, normally used for one purpose and occasionally used for any other purpose, for the use of land for that other purpose on occasions;