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[Cites 0, Cited by 0] [Section 73E(2)] [Section 73E] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73E(2)(c) in The M.P. Vanijyik Kar Niyam, 1995

(c)The application in Form 81 shall be accompanied by a copy of the treasury receipted challan in Form 39 in respect of the fee payable therefor under clause (a):