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Chattisgarh High Court

Harish Kumar Jain vs The Oriental Insurance Company Ltd. 12 ... on 24 April, 2019

                         HIGH COURT OF CHHATTISGARH, BILASPUR

                                           Order Sheet

                                       REVP No. 21 of 2019

                 Harish Kumar Jain Versus The Oriental Insurance Company Ltd.



24.04.2019          Shri Rajkumar Pali, counsel for the Petitioner.

                    Shri Prasanjeet Dutta, counsel for Respondent No. 1.

None for Respondents No. 2 to 8, though served. Shri Dutta prays for two weeks' time to file the reply with regard to an application (I.A. No. 1/2019) for condonation of delay in filing the Review Petition.

As prayed by him, post this matter in the week commencing 13.05.2019.

Sd/-

(Sanjay Agrawal) JUDGE vivek