Chattisgarh High Court
Harish Kumar Jain vs The Oriental Insurance Company Ltd. 12 ... on 24 April, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
REVP No. 21 of 2019
Harish Kumar Jain Versus The Oriental Insurance Company Ltd.
24.04.2019 Shri Rajkumar Pali, counsel for the Petitioner.
Shri Prasanjeet Dutta, counsel for Respondent No. 1.
None for Respondents No. 2 to 8, though served. Shri Dutta prays for two weeks' time to file the reply with regard to an application (I.A. No. 1/2019) for condonation of delay in filing the Review Petition.
As prayed by him, post this matter in the week commencing 13.05.2019.
Sd/-
(Sanjay Agrawal) JUDGE vivek