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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Uttar Pradesh - Subsection

Section 36(a) in The Greater Noida Industrial Development Area Building Regulations, 1992

(a)
(i)Storage of any kind.
(ii)Dark room.
(iii)Strong room, bank cellars or the like.
(iv)Air-conditioning equipment and other machines used for services and utilities of the building.
(v)Parking places and garages.
(vi)Stock rooms of libraries.