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Bengal Presidency - Section

Section 1042 in Police Regulations, Bengal , 1943

1042. Grant of a bar to the Indian Police Medal.

- Any act of gallantry which is worthy of recognition by the award of the Indian Police Medal, but is performed by one upon whom the decoration has already been conferred, may be recognised by the grant of a bar attached to the riband by which the medal is suspended and for every such additional act an additional bar may be added and for each bar awarded a small silver rose shall be added to the riband when worn alone. This rose will be the same as the rose worn in similar circumstances on the riband of the King's Police and Fire Services Medal. Recommendation for the grant of a bar should be submitted in the manner laid down above in the case of the submission of recommendation for the grant of the medal.