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State of Madhya Pradesh - Section

Section 3 in Madhya Pradesh Electricity Grid Code (Revision-II), 2019

(3)The Madhya Pradesh Electricity Grid Code shall extend to the whole state of Madhya Pradesh and shall apply to State Load Dispatch Centre of Madhya Pradesh, every User who is connected to and/or uses the intra-State transmission System, STU and all transmission licensees of the intra-state Transmission System. The STU has the duty to implement the Grid Code.