Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Central Provinces And Berar - Section Section 37 in The (Central Provinces and Berar) Debt Conciliation Act, 1933 37. Register of contingent expenditure. (2)These registers and books shall be maintained in the form prescribed for revenue case work.
