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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(1)(e) in The A.P. Poisons (Possession and Sale) Rules, 2016

(e)Name and address of the purchaser, serial number of the photo identity card produced and the name of the issuing authority;