Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 28A in Karnataka Stamp Act, 1957 28A. [ [Omitted by Act 6 of 1999 w.e.f. 1.4.1999] x x x] [Inserted by Act 2 of 2012 w.e.f. 4.1.2012]
