Section 14 in National Law University of Uttarakhand Act, 2011
14. Constitution of the Executive Council.
(1)The Executive Council shall consist of the following; namely :-(i)the Vice Chancellor;(ii)Five members of the Governing Council to be nominated by the Chancellor;(iii)The Chairman of the Bar Council of Uttarakhand;(iv)The Principal Secretary/ Secretary of Judicial Department, Government of Uttarakhand;(v)The Principal Secretary/ Secretary of Finance Department, Government of Uttarakhand;(vi)The Principal Secretary/ Secretary of Higher Education Department, Government of Uttarakhand;(vii)Registrar General, High Court of Uttarakhand;(viii)Director, Uttarakhand Judicial & Legal Academy;(ix)Two whole time Senior Professors of the University.(2)The Vice Chancellor shall be the Chairman of the Executive Council.
