Bombay High Court
Late Sanjay Gandhi Shikshan Prasarak ... vs The Dy. Director Of Education, Amravati ... on 14 October, 2019
Author: Rohit B. Deo
Bench: R. B. Deo
1 wp2260.10
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH, AT NAGPUR.
WRIT PETITION NO.2260 OF 2010
(Late Sanjay Gandhi Shikshan Prasarak Mandal and another ..vs.. The Dy. Director of Education,
Amravati and another)
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri Y. Bombaywala, Counsel for the petitioners,
Shri N.R. Patil, AGO for respondent 1.
CORAM : ROHIT B. DEO, J.
DATED : 14-10-2019 Adjournment is sought on behalf of the learned Counsel for the petitioner.
2. This petition is pending since 2010 and interim order is operating.
3. List this petition for final hearing on 17-10-2019 at serial 3.
4. If the petition is not finally argued, the defaulting party shall deposit costs of Rs.10,000/- with the High Court Bar Association, Nagpur.
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