Section 12 in The M.P. Krishi Upaj Mandi (Special Licence for more than one Market Areas) Rules, 2003
12. Information of refusal, rejection or suspension of licence.
- Information of order to refuse to grant/renew the special licence or suspend or cancel the licence by the notified authority/officer will be given to concerned person by-(a)delivering a copy of such order to him personally; or(b)sending to him a copy of order by registered post.Chapter-IV Appeal
