Supreme Court - Daily Orders
Anukul Singh vs The State Of Uttar Pradesh on 8 June, 2020
Bench: N.V. Ramana, R. Subhash Reddy, Surya Kant
ITEM NO.8 Virtual Court 2 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) ……………..Diary No(s).3800/2020
(Arising out of impugned final judgment and order dated 22-10-2019
in A482 No.3856/2004 passed by the High Court of Judicature at
Allahabad)
ANUKUL SINGH Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.48188/2020-CONDONATION OF DELAY
IN FILING and IA No.48189/2020-EXEMPTION FROM FILING O.T. and IA
No.48190/2020-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS
and IA No.48191/2020-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 08-06-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Anil Kaushik, Adv.
Mr. Abhishek Mishra, Adv.
Ms. Arunima Dwivedi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Court is convened through Video Conferencing.
Delay condoned.
Issue notice.
(SATISH KUMAR YADAV) (RAJ RANI NEGI) AR-CUM-PS Signature Not Verified ASSISTANT REGISTRAR Digitally signed by GEETA AHUJA Date: 2020.06.08 16:10:53 IST Reason: