Section 11(11) in First Statutes of the Al-Karim University, Katihar, 2019
11.2Collection and utilization of the fund. - 11.2.1. Donations to the fund may be accepted from individuals, organizations or institutions, by Al-Karim Educational Trust at its discretion.11.2.2. The fund shall be treated as a corpus, and shall be utilized for the purposes mentioned in these statutes.Chapter - 12
