Section 154(1)(b) in The Sikh Gurdwaras Act, 1925

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Union of India - Subsection

Section 154(1)(b) in The Sikh Gurdwaras Act, 1925

(b)shout, or otherwise act in a disorderly manner, within or at the entrance of the polling station or in any public or private place in the neighbourhood thereof so as to cause annoyance to any person visiting the polling station or the poll, or so as to interfere with the work of the officers and other persons on duty at the polling station.

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Union of India - Subsection

Section 154(1)(b) in The Sikh Gurdwaras Act, 1925