Section 9(7)(a) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

[Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act]

(a)where no appeal has been preferred under sub-section (4), within sixty days from the date of service of the notice under sub-section (3), or

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