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Himachal Pradesh High Court

Piyush Jain vs . C.L. Kapoor & Ohers on 13 June, 2023

Author: Virender Singh

Bench: Virender Singh

Piyush Jain Vs. C.L. Kapoor & Ohers .

RSA No.81 of 2020 13.06.2023 Present: Mr. K.D. Sood, Senior Advocate, with Mr. Rahul Gathania, Advocate, for the appellant.

Mr. Ajay Kumar, Senior Advocate with Mr. Rohit Kumar, Advocate for respondent No.1.

Respondents No.2(a), 2(b)(i), 2(c) to 2(e) & 3

are ex parte.

r to In view of the request made by learned counsel appearing for the appellant, list on 27th June, 2023.

(Virender Singh) Judge June 13, 2023(ps) ::: Downloaded on - 13/06/2023 20:34:08 :::CIS