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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1)(b) in The Employees' State Insurance Corporation (General Provident Fund) Rules, 1995

(b)meeting the expenditure in connection with the betrothal /marriage of the subscriber or his sons or daughters and of any other family relation actually dependent on him;