Delhi High Court - Orders
Municipal Corporation Of Delhi vs Sh. Satya Pal Gupta on 21 September, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO (COMM) 169/2023 & CM APPL. 43577/2023
MUNICIPAL CORPORATION OF DELHI ..... Appellant
Through: Mr.Sanjeev Sagar, Standing Counsel
with Ms.Nazia Parveen, Advocate
versus
SH. SATYA PAL GUPTA ..... Respondent
Through: Mr.Avinash Trivedi, Advocate
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MS. JUSTICE MANMEET PRITAM
SINGH ARORA
ORDER
% 21.09.2023 List for hearing on December 14, 2023.
V. KAMESWAR RAO, J MANMEET PRITAM SINGH ARORA, J SEPTEMBER 21, 2023/v This is a digitally signed order.
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