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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(g) in Rajasthan Real Estate (Regulation and Development) Rules, 2017

(g)"project land" means any piece, parcel or parcels of land on which the project is developed and constructed by a promoter; and