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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(b) in The Merchant Shipping (Examination For Skipper And Second Hand Of A Fishing Vessel) Rules, 1964

(b)have served at least five years at sea of which at least one year must have been as a certificated second hand on board sea-going fishing vessel of not less than 25 tons gross;