Bombay High Court
Pegasus Assets Reconstruction Private ... vs Bubbles Goyal Of New Delhi on 2 February, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
1 9 ial 15058-23 in cp 455-10-os.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO.15058 OF 2023
IN
COMPANY PETITION NO.455 OF 2010
Pegasus Assets Reconstruction
Private Limited ... Applicant/ Intervenor
In the matter between:-
Mrs. Bubbles Goyal of New Delhi ... Petitioner
Vs.
M/s Asian Power Controls Limited ... Respondent
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None for the Applicant.
Mr. Anirudh Hariani, Advocate for the Official Liquidator.
Mr. Anil Bhagure, Assistant Official Liquidator present.
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CORAM : ABHAY AHUJA, J.
DATE : 02 FEBRUARY, 2024. P.C. : 1. None for the Applicant.
2. Mr. Anirudh Hariani, learned counsel appears for the Official Liquidator and submits that he has already filed Official Liquidator's Report (OLR) in response to the Interim Application.
3. Accordingly, list on 1st March, 2024.
(ABHAY AHUJA, J.)
Priya R. Soparkar 1 of 1
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