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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Uttarakhand - Subsection

Section 28(2)(q) in Ras Bihari Bose Subharti University Act, 2016

(q)to delegate powers in the authorities or officers of the University for the smooth functioning of the University and to withdraw them if required and