Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 79] [Section 118] [Entire Act] State of Kerala - Subsection Section 118(e) in Kerala Police Act, 2011 (e)knowingly does any act which causes danger to public or failure in public safety; or
