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[Cites 0, Cited by 0] [Section 123(3)] [Section 123] [Entire Act]

State of Odisha - Subsection

Section 123(3)(g) in The Orissa Development Authorities Act, 1982

(g)in respect of calling of tenders, security amount, acceptance of tenders, issue of work orders, entering into contract, execution of works, compromise of claims, and matters ancillary thereto ;