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Himachal Pradesh High Court

Rahul Kumar vs . High Court Of H.P. on 29 October, 2024

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Rahul Kumar vs. High Court of H.P. CWP No.11044 of 2024 29.10.2024 Present: Mr. Arjun Lall, Advocate, for the petitioner.

List before the learned Single Judge having the roster alongwith connected matters, particulars whereof shall be supplied by the learned counsel for the petitioner in the Registry within one week.

( Tarlok Singh Chauhan ) Acting Chief Justice ( Satyen Vaidya ) Judge October 29, 2024 (vt)