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[Cites 0, Cited by 1] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(iv) in The Bihar Fish Jalkar Management Act, 2006

(iv)Appeal may be filed within thirty days from the date of the original order. The appeal shall be disposed of within two months essentially after giving an opportunity of hearing to the parties concerned under the process fixed by the Government.