Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Punjab - Subsection

Section 35(i) in Punjab Petition Writers (Revenue) Rules, 1982

(i)the date of and authority for the grant of every shifting of place of business under rule 15 of the said rules;