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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(iii) in The Coastal Aquaculture Authority Rules, 2005

(iii)the activities mentioned in the Section 12 of the Act shall be carried out in the presence of the owner or his/her representative if he desires to do so. The owner may also be permitted to bring his/her own staff (not more than two) to assist in the inspection, survey, measurement valuation or inquiry;