Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Himachal Pradesh - Subsection Section 6(ii) in Himachal Pradesh Micro and Small Enterprises Facilitation Council Rules, 2018 (ii)Every reference made under section 18 shall be decided within a period of ninety days from the date of making such reference.
