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State of Haryana - Section

Section 18 in The Punjab Chaukidara Rules

18.

Every village headman and village watchman shall observe and from time time report to such officer, the movements of all bad characters in his village or beat and slyly report. The arrival of suspicious characters in the neighbourhood.[19. Every village headman and village watchman shall forthwith make a report to such officer in the event of any notorious bad character residing in his village or being absent at night without having given notice of his departure, and shall give timely information of his associating with individuals of bad repute or ceasing to labour or to obtain a livelihood by honest means.] [Substituted by Punjab Government Notification No. 283, dated the 11th November, 1909.]