Supreme Court - Daily Orders
Secretary Madras Race Club vs Saraswathi Kailasam on 30 August, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.7 COURT NO.6 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21491/2017
(Arising out of the final impugned judgment and order dated
05.07.2017 passed by the Hon'ble High Court of Judicature at Madras
in CRP (NPD) No. 310 of 2011)
THE SECRETARY MADRAS RACE CLUB Petitioner(s)
VERSUS
SARASWATHI KAILASAM & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.79204/2017-PERMISSION TO FILE
ADDITIONAL DOCUMENTS)
WITH
SLP(C) No. 22079/2017
(FOR ADMISSION and I.R.)
Date : 30-08-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. R. Anand Padmanabhan, Adv.
Mr. Romil Pathak, Adv.
Mr. Ananya Mukherjee, Adv.
Mr. Shashi Bhushan Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In SLP(C) No. 21491 of 2017
The High Court, vide impugned judgment, has directed the petitioner to deposit the arrears of rent in respect of the suit premises, which are to the tune of Rs. 30,37,957/- for the period from May, 1984 to July, 2010 as well as rent for the subsequent Signature Not Verified period till December, 2010 at the rate of Rs. 11,666/- per month on Digitally signed by POOJA SEHGAL Date: 2017.09.07 11:29:30 IST Reason: or before 31.01.2011. We do not find any infirmity in the order passed by the High Court directing the petitioner to pay this amount in as much as petitioner is the tenant in respect of the suit premises and the aforesaid rent is determined in the judicial proceedings. This Special Leave Petition is, accordingly, dismissed. The petitioner, however, is granted two weeks' time to deposit the entire arrears of rent before the Rent Control Appellate Court.
In SLP(C) No. 22079 of 2017
As prayed for, learned counsel for the petitioners is granted one week's time to file additional documents.
(POOJA SEHGAL) (MADHU NARULA) SENIOR PERSONAL ASSISTANT COURT MASTER