Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Andhra Pradesh - Subsection Section 44(2) in Andhra Pradesh Capital Region Development Authority Act, 2014 (2)lands likely to be used for construction of buildings for residential or commercial or industrial or for other purposes including for the sectors of capital city area;
