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Calcutta High Court (Appellete Side)

M/S. Venus Drug Centre vs Dinabandhu Hajra & Ors on 14 August, 2015

Author: Ishan Chandra Das

Bench: Ishan Chandra Das

                                       1



14.08.15
25/ skp.         C.O. 801 of 2014

                 M/s. Venus Drug Centre
                       Vs.
             Dinabandhu Hajra & Ors.


           Mr. Anit Kumar Rakshit      ... for the
                                       petitioner.


Let this application come up for hearing along with C.A.N. 3174 of 2015 on 20th August, 2015.

The learned Advocate for the petitioner is directed to serve notice upon the opposite parties or the concerned learned Advocate intimating the next date of hearing and file affidavit of service on the next occasion.

(Ishan Chandra Das, J. )