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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(3)(ii) in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006

(ii)100% of the salary of the teachers appointed as per University Grants Commission norms which shall be mandatory initially for a period of ten years;