Section 7(1)(h) in The U.P. Municipalities Act, 1916

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State of Uttar Pradesh - Subsection

Section 7(1)(h) in The U.P. Municipalities Act, 1916

(h)constructing, altering and maintaining public streets, culverts, [markets] [Substituted 'markets, slaughter-houses,' by U.P. Act No. 26 of 2018, dated 12.4.2018.]latrines, privies, urinals, drains, drainage works and sewerage works;

(hh)[ reclaiming unhealthy localities;] [Inserted by U.P. Act No. 26 of 1964.]

(i)Planting and maintaining trees on road sides and other public places;

(ii)[ providing water supply for domestic, industrial and commercial purposes;] [Inserted by U.P. Act No. 12 of 1994.]

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State of Uttar Pradesh - Subsection

Section 7(1)(h) in The U.P. Municipalities Act, 1916