Chattisgarh High Court
Haseena Begum vs Ramavatar Agrawal 19 Wpc/733/2020 ... on 3 March, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
FA No. 161 of 2018
Haseena Begum Versus Ramavatar Agrawal
03.03.2020 Mr. Sachin Singh Rajput, counsel for the appellants.
Mr. H. B. Agrawal, Senior Advocate along with Ms. Richa Dwivedi,
counsel for respondent No.1.
None for respondents No.2 to 5, though notice served upon them. Counsel for the appellants seeks time for final argument. On next date of hearing counsel for the appellants must be ready for argument.
Fix this case for final argument on 4th September, 2020.
Sd/-
(Sharad Kumar Gupta) Judge parul