Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 478(6)] [Section 478] [Entire Act]

Union of India - Subsection

Section 478(6)(a) in The Companies Act, 1956

(a)shall, before his examination, be furnished at his own cost with a copy of the Official Liquidator's report; and