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State of Haryana - Section

Section 17 in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

17. Conditions on movement of animals. Sections 10 and 17.

- No public transport vehicle shall cause any animal proposed to be exported and requiring permit to be issued before such export under rule 15 or, as the case may be, under rule 16, to be loaded or moved within the State of Haryana without obtaining a copy of such permit under rule 15 or under rule 16 and it shall be the duty of the custodian to produce such permit on demand.