Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 994] [Entire Act] Bengal Presidency - Subsection Section 994(f) in Police Regulations, Bengal , 1943 (f)The report of the committee which shall be in Army Department Form No. A.F.A. 2 shall be submitted by the Superintendent to the Deputy Inspector-General of the Range with the indent for orders.
