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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(g) in The National Institutes of Technology, Science Education and Research, 2007

(g)[ the Director of the Indian Institute of Technology in whose zone the Institute is located, or his nominee, not below the rank of a Professor.] [Inserted by Act No. 28 of 2012 (w.e.f. 7.6.2012)]